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Supreme Court - Daily Orders

Anju Gupta vs Govt. Of Nct Of Delhi Secretary ... on 6 August, 2021

Bench: Rohinton Fali Nariman, B.R. Gavai

                                                           1

     ITEM NO.10                     Court 2 (Video Conferencing)                 SECTION XIV

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

     Miscellaneous Application No.                        1162-1165/2021 in SLP(C) No. 26984-
     26987/2017

     (Arising out of impugned final judgment and order dated 13-03-2018
     in SLP(C) No. No. 26984/2017 13-03-2018 in SLP(C) No. No.
     26985/2017 13-03-2018 in SLP(C) No. No. 26986/2017 13-03-2018 in
     SLP(C) No. No. 26987/2017 passed by the Supreme Court Of India)

     ANJU GUPTA & ORS. ETC.                                                    Petitioner(s)

                                                          VERSUS

     GOVT. OF NCT OF DELHI SECRETARY DEPARTMENT
     OF HEALTH AND FAMILY WELFARE & ORS. ETC.                                  Respondent(s)

     (FOR ADMISSION and IA No.51845/2021-INTERVENTION/IMPLEADMENT and IA
     No.51858/2021-CLARIFICATION/DIRECTION    and   IA    No.51859/2021-
     EXEMPTION FROM FILING PAPER BOOKS and IA No.79873/2021-APPLICATION
     FOR PERMISSION)

     Date : 06-08-2021 These petitions were called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                               HON'BLE MR. JUSTICE B.R. GAVAI

     For Petitioner(s)                   Mr.   P. S. Patwalia, Sr. Adv.
                                         Mr.   Anuj Prakaash, Adv.
                                         Mr.   Kumar Mihir, AOR
                                         Ms.   Prachi Nirwan, Adv.

     For Respondent(s)                   Ms.   Madhavi Divan, ASG
                                         Ms.   V. Mohana, Sr. Adv.
                                         Mr.   Sanjay Kumar Tyagi, Adv.
                                         Mr.   Shiv Mangal Sharma, Adv.
                                         Mr.   B. V. Balaram Das, AOR

                                         Mrs.     Lalita Kaushik, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2021.08.06 16:42:30 IST Reason: Permission to file the applications is granted.

The application(s) for impleadment/intervention is/are allowed.

2

Ms. Madhvi Divan, learned Additional Solicitor General, points out that a meeting is to be held today itself to discuss some of the issues which arise in these matters. Issue notice, returnable in four weeks.




(JAYANT KUMAR ARORA)                          (NISHA TRIPATHI)
  COURT MASTER                                 BRANCH OFFICER