Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 85] [Entire Act] State of Uttar Pradesh - Subsection Section 85(1) in Uttar Pradesh Muslim Waqfs Act, 1960 (1)Nothing in any other enactment, which is inconsistent with the provisions of this Act shall apply to any waqfs to which this Act applies.
