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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(d) in The Jammu and Kashmir Probation of Offenders Act, 1966

(d)Words and expression used but not defined in this Act and defined in the Code of Criminal procedure, Svt. 1989, shall have the meanings respectively as signed to them in that Code.