Securities Appellate Tribunal
The Bombay Dyeing And Manufacturing ... vs Sebi on 16 January, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 16.01.2025
Appeal No. 838 of 2022
And
Misc. Application No. 1789 of 2022
And
Misc. Application No. 1632 of 2022
The Bombay Dyeing and Manufacturing
Company Ltd. and Anr. ..... Appellants
Versus
Securities and Exchange Board of India ... Respondent
Mr. Rohan Kelkar, Advocate with Mr. Abhay Jadeja, Mr. Varun Satiya, Mr. Arun
Unnikrishnan, Ms. Urvi Gulechha, Advocates i/b. Jadeja & Satiya for the Appellants.
Mr. Gaurav Joshi, Senior Advocate with Mr. Sumit Rai, Ms. Kajol Punjabi, Mr. Mihir
Mody, Mr. Yash Sutaria, Mr. Tushar Bansode, Advocates i/b. K Ashar & Co. for the
Respondent.
Mr. Rangasaran Mohan, Advocate with Mr. Amarpal Singh Dua, Ms. Ashita Chawla,
Advocates (Authorized Representative) and Mr. Anand Kankani, CS and Mr. Rohit
Mansukhani, CA for the Intervenor.
With
Appeal No. 839 of 2022
Nusli Neville Wadia and Ors. ..... Appellants
Versus
Securities and Exchange Board of India ... Respondent
Mr. Darius Khambata, Senior Advocate and Mr. Mustafa Doctor, Senior Advocate with Mr.
Rohan Kelkar, Mr. Tushar Hathiramani, Mr. Abhay Jadeja, Mr. Varun Satiya, Mr. Arun
Unnikrishnan, Ms. Urvi Gulechha, Advocates i/b. Jadeja & Satiya, Advocates for the
Appellants.
Mr. Gaurav Joshi, Senior Advocate with Mr. Sumit Rai, Ms. Kajol Punjabi, Mr. Mihir
Mody, Mr. Yash Sutaria, Mr. Tushar Bansode, Advocates i/b. K Ashar & Co. for the
Respondent.
With
Appeal No. 840 of 2022
SCAL Services Ltd. & Ors. ..... Appellants
2
Versus
Securities and Exchange Board of India ... Respondent
Mr. Navroz Seervai, Senior Advocate with Mr. Abhishek Venkatraman, Ms. Arti Raghavan,
Advocates i/b. Sujit Lahoti & Associates for the Appellants.
Mr. Gaurav Joshi, Senior Advocate with Mr. Sumit Rai, Ms. Kajol Punjabi, Mr. Mihir
Mody, Mr. Yash Sutaria, Mr. Tushar Bansode, Advocates i/b. K Ashar & Co. for the
Respondent.
With
Appeal No. 1016 of 2022
R. A. Shah & Ors. ..... Appellants
Versus
Securities & Exchange Board of India ... Respondent
Mr. Rohan Kelkar, Advocate with Mr. Tushar Hathiramani, Advocate i/b. Mr. Parth Shah,
Advocate for the Appellants.
Mr. Gaurav Joshi, Senior Advocate with Mr. Sumit Rai, Ms. Kajol Punjabi, Mr. Mihir
Mody, Mr. Yash Sutaria, Mr. Tushar Bansode, Advocates i/b. K Ashar & Co. for the
Respondent.
ORDER :-
1. By consent, call on January 30, 2025 at 10:30 p.m. Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 16.01.2025 MRS Digitally signed by MRS PRAMILA PRAMILA 13:07:54 Date: 2025.01.20 +05'30' PTM