Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Punjab - Subsection Section 147(2) in Punjab Jail Manual, 1996 (2)The Medical Officer shall satisfy himself that the private clothing of a newly admitted prisoner is cleaned, and, if necessary disinfected before removal to the godown.
