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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(2) in Punjab Self-Supporting Co-operative Societies Act, 2006

(2)The Arbitration Council shall decide the appeal filed under sub-section (1) within a period of ninety days from the date of filing such appeal, after giving an opportunity of being heard to the applicant.