Supreme Court - Daily Orders
Sanjiv Chaturvedi vs Union Of India Government Of India ... on 15 March, 2016
Bench: Dipak Misra, Shiva Kirti Singh
ITEM NO.13 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 148/2012
SANJIV CHATURVEDI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for impleading party and impleadment as party
respondent and permission to file additional documents and office
report)
Date : 15/03/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Colin Gonsalves, Sr. Adv.
Ms. Sadhika, Adv.
Ms. Jyoti Mendiratta, AOR
For Respondent(s) Dr. Monika Gusain, AOR
Ms. Pinky Anand, ASG
Mr. Rajiv Nanda, Adv.
Ms. Meenakshi Grover, Adv.
Ms. Jyotika Kalra, Adv.
Mr. Rajesh Ranjan, Adv.
Mr. B. V. Balaram Das, AOR
Mr. Rahul Pratap, AOR
Mr. Sarvesh Singh Baghel, AOR
Signature Not Verified
Mr. Manjeet Singh, Sr. Adv.
Digitally signed by
Ms. Vivekta Singh, Adv.
GULSHAN KUMAR
ARORA
Date: 2016.03.19
12:58:11 IST
Mr. Sanjay Kumar Rathee, Adv.
Reason:
Mr. Satish Kumar,Adv.
Ms. Pinky Anand, ASG
Ms. Meenakshi Grover, Adv.
Ms. Jyotika Kalra, Adv.
Mr. Rajesh Ranjan, Adv.
Mr. Shreekant N. Terdal, AOR
Mr. Arun Bhardwaj, AAG
Mr. Ronak Karanpuria, Adv.
Mr. Jai Wadhwa, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter in August 2016.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master