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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(e) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

(e)"Municipalities" means Municipal Corporations, Municipal Councils and Nagar Panchayats constituted under the Madhya Pradesh Municipal Corporations Act, 1956 (No. 23 of 1956) or the Madhya Pradesh Municipalities Act, 1961 (No. 37 of 1961).