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State of Punjab - Section

Section 86 in The Punjab Cinemas (Regulation) Rules, 1952

86.

The operator incharge shall be present in the enclosure and shall devote his whole attention to the cinematograph during the whole time that it is being operated. He shall see that the provisions of rule 90 and of rules 42, 44, 49 or 77, 78, 79 as the case may be, are strictly observed.