Patna High Court - Orders
Rita Devi vs The State Of Bihar on 4 December, 2025
Author: Jitendra Kumar
Bench: Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL REVISION No.587 of 2021
Arising Out of PS. Case No.-1786 Year-2011 Thana- COMPLAINT CASE District- Araria
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Rita Devi
... ... Petitioner/s
Versus
The State of Bihar & Anr.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Nishant Kumar Sinha
For the Respondent/s : Mr.Gulnar Begum
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CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
3 04-12-2025Four weeks' time is granted to learned counsel for the petitioner for removing the defect(s) as pointed out by the office.
2. List this case on 08.01.2026.
(Jitendra Kumar, J) S.Ali/-
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