Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22E] [Entire Act] Union of India - Subsection Section 22E(2) in Chartered Accountants Act, 1949 (2)The salaries and allowances and conditions of service of the officers and other staff members of the Authority shall be such as may be prescribed.
