Securities And Exchange Board Of India - Subsection
Section 2(k) in Securities and Exchange Board of India (Custodian) Regulations, 1996
(k)[ "securities" shall have the meaning assigned to it in clause (h) of section 2 of the Securities Contracts (Regulation) Act, 1956.] [Inserted by Notification No. SEBI/LAD-NRO/GN/2019/01, dated 1.1.2019 (w.e.f. 16.5.1996).]
