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State of Punjab - Section

Section 251 in Punjab Jail Manual, 1996

251. Report to be made by head warder on arrival of Superintendent.

- The head warders shall, on the arrival of the Superintendent daily, report to that officer -
(a)if the arms and ammunition are ready for use in case of emergency;
(b)any other matter of importance that has come to his knowledge.
(d)Gate-Keepers.