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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(5)He shall be responsible for the planning, organisation and conduct of research in the faculty in consultation with the respective Heads of Departments and the Associate Deans.