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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(1) in Assam Yoga Council Act, 2018

(1)Every person who desires to have his name registered in the register shall submit to the Registrar an application in the prescribed form stating:
(i)particulars of his qualification;
(ii)the period for which he has been in practice;
(iii)his date of birth to verify the attainment at minimum age-limit; and
(iv)his address which is to be his registered address.