Gujarat High Court
Indian Auto Lpg Coalition (Iac) vs Dhangadhra Prakruti Mandal & ... on 20 February, 2015
Bench: Jayant Patel, J.B.Pardiwala
C/MCA/417/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR REVIEW) NO. 417 of 2014
In WRIT PETITION (PIL) NO. 47 of 2011
With
MISC. CIVIL APPLICATION NO. 418 of 2014
In
WRIT PETITION (PIL) NO. 54 of 2011
==============================================================
INDIAN AUTO LPG COALITION (IAC)....Applicant(s)
Versus
DHANGADHRA PRAKRUTI MANDAL & 11....Opponent(s)
==============================================================
Appearance:
MR MAYUR RAJGURU, ADVOCATE for the Applicant(s) No. 1
GOVERNMENT PLEADER for the Opponent(s) No. 3 4
MR ABHISHEK MEHTA and MR VIVAAN SHAH for M/S TRIVEDI &
GUPTA, ADVOCATE for the Opponent(s) No. 6 , 9
MR AMIT M PANCHAL, ADVOCATE for the Opponent(s) No. 1
MR ASPI M KAPADIA, ADVOCATE for the Opponent(s) No. 8 ,
10
MR DEVANG VYAS, ADVOCATE for the Opponent(s) No. 2
MR NEERAJ SONI, ADVOCATE for the Opponent(s) No. 11
MS ANUJA S NANAVATI, ADVOCATE for the Opponent(s) No. 7
MS MINOO A SHAH, ADVOCATE for the Opponent(s) No. 12
==============================================================
CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 20/02/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Notice returnable on 20.03.2015.
(JAYANT PATEL, J.) (J.B.PARDIWALA, J.) bjoy Page 1 of 1