Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Indian Auto Lpg Coalition (Iac) vs Dhangadhra Prakruti Mandal & ... on 20 February, 2015

Bench: Jayant Patel, J.B.Pardiwala

           C/MCA/417/2014                              ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

       MISC. CIVIL APPLICATION (FOR REVIEW) NO. 417 of 2014

              In WRIT PETITION (PIL) NO.  47 of 2011
                               With 
             MISC. CIVIL APPLICATION NO. 418 of 2014
                               In    
                WRIT PETITION (PIL) NO. 54 of 2011
==============================================================
         INDIAN AUTO LPG COALITION (IAC)....Applicant(s)
                              Versus
        DHANGADHRA PRAKRUTI MANDAL  &  11....Opponent(s)
==============================================================
Appearance:
MR MAYUR RAJGURU, ADVOCATE for the Applicant(s) No. 1
GOVERNMENT PLEADER for the Opponent(s) No. 3 ­ 4
MR ABHISHEK MEHTA and MR VIVAAN SHAH for M/S TRIVEDI & 
GUPTA, ADVOCATE for the Opponent(s) No. 6 , 9
MR AMIT M PANCHAL, ADVOCATE for the Opponent(s) No. 1
MR ASPI M KAPADIA, ADVOCATE for the Opponent(s) No. 8 , 
10
MR DEVANG VYAS, ADVOCATE for the Opponent(s) No. 2
MR NEERAJ SONI, ADVOCATE for the Opponent(s) No. 11
MS ANUJA S NANAVATI, ADVOCATE for the Opponent(s) No. 7
MS MINOO A SHAH, ADVOCATE for the Opponent(s) No. 12
==============================================================

           CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
                  and
                  HONOURABLE MR.JUSTICE J.B.PARDIWALA
 
                            Date : 20/02/2015
 
                           ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Notice returnable on 20.03.2015. 

(JAYANT PATEL, J.)  (J.B.PARDIWALA, J.)  bjoy Page 1 of 1