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State of Punjab - Section

Section 5 in The Punjab Water Prevention and Control of Pollution Rules, 1977

5. Terms and conditions of service of non-official member of the Board.

- The payment of travelling and daily allowances to the non-official members of the Board shall be regulated in accordance with the instructions issued by the Government, - vide Chief Secretary U.O. No. 688-Pol. (i) 68/3562, dated 12th February, 1968 or such instructions as may be issued by it, from time to time, in the behalf.