Section 6(3) in Punjab Tissue Culture Based Seed Potato Act, 2020
(3)On receipt of any such application for the grant of a certificate, the certification agency may, after such enquiry as it thinks fit and after satisfying itself that the seed to which the application relates conforms to the minimum seed certification standards specified for that seed under section 4 of this Act, grant a certificate in such form and subject to such conditions, as may be prescribed.
