Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Devendra Kumar Jain vs Directorate Of Education on 22 February, 2022

Author: Heeralal Samariya

Bench: Heeralal Samariya

                             केन्द्रीय सूचना आयोग
                       Central Information Commission
                           बाबा गंगनाथ मागग ,मुननरका
                        Baba Gangnath Marg, Munirka
                        नई निल्ली, New Delhi - 110067

 नितीय अपील संख्या/Second Appeal No.:           CIC/DIRED/A/2020/689547

 Devendra Kumar Jain                                    .....अपीलकताग /Appellant

                                    VERSUS/बनाम

    1. Public Information Officer Under RTI,
       Deputy Director of Education-(Zone-5)/North-East,
       Directorate of Education (Government of NCT
       Of Delhi), North-East District, Zone-5,Gandhi
       Memorial School Building, Shyam Lal College,
       Main G.T.Road, Shahadara, Delhi-110032.

    2. Public Information Officer Under RTI,
       Deputy Director of Education-(North-East),
       Directorate of Education (Government of NCT
       Of Delhi), RTI Section, North-East District, B-Block,
       Yamuna Vihar, Delhi-110053.



                                                          ...प्रनतवािीगण/Respondents

Relevant facts emerging from appeal:

  RTI application filed on          :   21.01.2020
  CPIO replied on                   :   Not on record
  First appeal filed on             :   06.06.2020
  First Appellate Authority order   :   16.09.2020
  Second Appeal received at CIC     :   Nil
  Date of Hearing                   :   22.02.2022
  Date of Decision                  :   22.02.2022

                   सूचना आयुक्त   : श्री हीरालाल सामररया
            Information Commissioner:    Shri Heeralal Samariya




                                                                          Page 1 of 3
  Information sought

:

The Appellant sought following information:
Dissatisfied that no response received from PIO, Appellant filed First Appeal, vide letter dated 06.06.2020.
The FAA, vide order dated 16.09.2020, held as under:
Page 2 of 3
Written submissions have been received from Appellant, vide letter dated 08.02.2022, as under:
Decision:
Commission, on the basis of written submission of Appellant, vide letter dated 08.02.2022, wherein he has stated that relevant information has been furnished to him by the concerned PIO and he does not desire to purse the matter further ahead, directs no further action.

The appeal is disposed of accordingly.

Heeralal Samariya (हीरालाल सामररया) Information Commissioner (सूचना आयुक्त) Authenticated true copy (अनिप्रमानणत सत्यानपत प्रनत) Ram Parkash Grover (राम प्रकाश ग्रोवर) Dy. Registrar (उप-पंजीयक) 011-26180514 Page 3 of 3