Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Jammu-Kashmir - Subsection Section 67(iv) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (iv)in case of emergency, direct the executions of stoppage of any work and doing of any of which requires the sanction of the Board;
