Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164(1)] [Section 164] [Entire Act] State of Nagaland - Subsection Section 164(1)(c) in Nagaland Municipal Act, 2001 (c)If due to the work by the Government, Municipality or by any statutory authority the advertisement has to be displaced; or