Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(3) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022 (3)ensure proper management of conflict of interest, if any, with the intermediary or insurance intermediary involved in distribution of the products.
