Section 28(1) in West Bengal Green University Act, 2017
(1)There shall be the following Schools of Post-graduate and Undergraduate Studies :-(a)the Schools of Post-graduate and Undergraduate Studies in Environment Studies, Environmental Ethics and Environmental Economics;(b)the Schools of Post-graduate and Undergraduate Studies in Climate Studies, Environmental informatics and Water Resources Management;(c)the Schools of Post-graduate and Undergraduate Studies in Science and Technology;(d)the Schools of Post-graduate and Undergraduate Studies in Humanities, Social Sciences, Law and Legal Studies;(e)the Schools of Post-graduate and Undergraduate Studies in Professional and Vocational Studies;(f)the Schools of Post-graduate and Undergraduate Studies in Information Sciences and Media Studies;(g)any other Schools which may be established by the competent authority in this regard in the manner as provided in the Statutes.
