Delhi High Court - Orders
Nos.1, 2 And 3) Kent Ro Systems Ltd. & Anr vs Jaideep Kishnani & Ors on 18 September, 2020
Author: Mukta Gupta
Bench: Mukta Gupta
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 84/2019
I.A. 3808/2019 (under Order XXXIX Rule 1 and 2 CPC)
I.A. 13252/2019 (under Order I Rule 10 CPC-by defendant)
I.A. 13251/2019 (under Order XXXIX Rule 4 CPC-by defendant
Nos.1, 2 and 3)
KENT RO SYSTEMS LTD. & ANR .....Plaintiffs
Represented by: Ms.Rajeshwari H., Advocate.
versus
JAIDEEP KISHNANI & ORS. ..... Defendant
Represented by: Ms.Meenakshi Ogra and Ms.Niharika
Sanadhya, Advocates.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 18.09.2020 The hearing has been conducted through Video Conferencing. I.A.8290/2020 (under Section 151 CPC-seeking urgent hearing of application under Order XXXIX Rule 4 CPC i.e. I.A.13251/2019 and application filed under reference No.1589200592212_53392-by defendant No.1)
1. By this application, defendant No.1 seeks urgent hearing of its application under Order XXXIX Rule 4 CPC being I.A.13251/2019 as also application filed by the defendant No.1 under reference No.1589200592212_53392 dated 11th May, 2020.
2. List this application on 28th September, 2020.
3. Registry is directed to also list the application filed by the defendant Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 84/2019 Page 1 of 2 Signing Date:18.09.2020 21:46:08 This file is digitally signed by PS to HMJ Mukta Gupta No.1 under reference No.1589200592212_53392 dated 11th May, 2020 if in order on the next date of hearing.
4. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
SEPTEMBER 18, 2020 'vn' Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 84/2019 Page 2 of 2 Signing Date:18.09.2020 21:46:08 This file is digitally signed by PS to HMJ Mukta Gupta