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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(8)(c) in Bureau of Indian Standards (Hallmarking) Regulations, 2018

(c)the applicant does not have the necessary infrastructure and competence as per the relevant Standard and for compliance to the provisions of scheme of testing and inspection;