Section 57(17) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
(17)He shall perform such other duties whether incidental to the powers and functions or not, as may be requisite in order to further the objects of University or as per the directions of the State Government, State Council, as may be conferred or imposed on him by the Statutes, Regulations or by the Vice-Chancellor.
