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[Cites 0, Cited by 2] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(6) in Panjab University Act, 1947

(6)[ If in the case of any election a dispute arises whether any person is or is not a Principal, Professor, Reader, Senior Lecturer, or Head of a College within the meaning of clauses (b), (c), (d), (e) and (f) of Sub-Section (1) the question shall be determined by the Vice-Chancellor whose decision shall be final.] [Vide Government of India Notification, dated 6.12.1969.]