Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 37 in Gujarat State Council for Physiotherapy Rules, 2013 37. Method of amendment of motion. - An amendment to motion may be done by the omission, insertion, substitution, or addition of words there from or therein.
