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[Cites 0, Cited by 0] [Section 182(3)] [Section 182] [Entire Act]

State of Telangana - Subsection

Section 182(3)(a) in Telangana Panchayat Raj Act, 2018

(a)perform all the responsibilities and functions and exercise all the powers specially conferred or imposed upon him by or under this Act, or under any other law for the time being in force; and