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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(1) in THE TELANGANA ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1960

(1)Whoever-
(i)destroys, removes, injures, alters, defaces, imperils or misuses a protected monument, or
(ii)being the owner or occupier of a protected monument contravenes an order made under sub-section