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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(1)[ District Magistrate-Chairman] [Substituted vide Orissa Gazette Suppl. No. 49/2.12.1988.]