Rajasthan High Court - Jaipur
Ashok Kumar S/O Ganga Singh Tak vs Krishna Chand Chittora S/O Puroshotum ... on 6 November, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal (Writ) No.1239/2018
Ashok Kumar S/o Ganga Singh Tak
----Appellant
Versus
Krishna Chand Chittora S/o Puroshotum Lal Chittora
----Respondent
For Appellant(s) : Mr. N.K. Maloo, Senior Counsel, with Mr. Arvind Gupta For Respondent(s) : Mr. Ravi Kasliwal HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 06/11/2019 List on 25.11.2019. Till then the execution of the recovery certificate of ejection, shall remain stayed.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J //Jaiman//31 (Downloaded on 07/06/2021 at 02:02:25 AM) Powered by TCPDF (www.tcpdf.org)