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Gujarat High Court

Rajendra Mistry Co- Ordeinator Of vs Dileep Sanghani & on 16 July, 2014

Author: M.R. Shah

Bench: M.R. Shah, K.J.Thaker

           R/CR.MA/14011/2012                             ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

  CRIMINAL MISC.APPLICATION (FOR CONTEMPT OF COURT) NO. 14011 of 2012

================================================================
          RAJENDRA MISTRY CO- ORDEINATOR OF -....Applicant(s)
                              Versus
                DILEEP SANGHANI & 1....Respondent(s)
================================================================
Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
HL PATEL ADVOCATES, ADVOCATE for the Respondent(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
================================================================

           CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
                  and
                  HONOURABLE MR.JUSTICE K.J.THAKER

                                Date : 16/07/2014
                                 ORAL ORDER

(PER : HONOURABLE MR.JUSTICE M.R. SHAH) It is reported that the respondent - alleged contemnor is present in the Court.

At the request of Mr.Bhaskar Tanna, learned counsel appearing on behalf of the respondent - alleged contemnor, S.O. to 31/7/2014, the date which is convenient to the learned counsel for the respondent No.1.

Sd/-

(M.R.SHAH, J.) Sd/-

(K.J.THAKER, J) Rafik.

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