Gujarat High Court
Rajendra Mistry Co- Ordeinator Of vs Dileep Sanghani & on 16 July, 2014
Author: M.R. Shah
Bench: M.R. Shah, K.J.Thaker
R/CR.MA/14011/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR CONTEMPT OF COURT) NO. 14011 of 2012
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RAJENDRA MISTRY CO- ORDEINATOR OF -....Applicant(s)
Versus
DILEEP SANGHANI & 1....Respondent(s)
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Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
HL PATEL ADVOCATES, ADVOCATE for the Respondent(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 16/07/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) It is reported that the respondent - alleged contemnor is present in the Court.
At the request of Mr.Bhaskar Tanna, learned counsel appearing on behalf of the respondent - alleged contemnor, S.O. to 31/7/2014, the date which is convenient to the learned counsel for the respondent No.1.
Sd/-
(M.R.SHAH, J.) Sd/-
(K.J.THAKER, J) Rafik.
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