Supreme Court - Daily Orders
Dharmrao Sharanappa Shabadi vs Syeda Arifa Parveen on 24 February, 2023
Bench: K.M. Joseph, B.V. Nagarathna
1
ITEM NO.42 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16996/2022
(Arising out of impugned final judgment and order dated 06-07-2022
in RFA No. 200204/2019 passed by the High Court Of Karnataka At
Kalaburagi)
DHARMRAO SHARANAPPA SHABADI & ORS. Petitioner(s)
VERSUS
SYEDA ARIFA PARVEEN Respondent(s)
IA No. 9069/2023 - CLARIFICATION/DIRECTION
IA No. 143355/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 9072/2023 - EXEMPTION FROM FILING O.T. IA No. 143356/2022 - EXEMPTION FROM FILING O.T. Date : 24-02-2023 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MRS. JUSTICE B.V. NAGARATHNA For Petitioner(s) Mr. Ravindra Keshavrao Adsure, AOR Mr. Gopal Bhosale, Adv.
Ms. Sangita Bhosale-patil, Adv. Mr. Rohan Darade, Adv.
Mr. Lav Mishra, Adv.
For Respondent(s) Mr. Ameet Deshpande, Sr.Adv.
Mr. Akshat Shrivastava, AOR Mr. Satvic Mathur, Adv.
Mr. Sarabjit Dutta, Adv.
UPON hearing the counsel the Court made the following O R D E R The parties are amenable for an attempt to mediation.Signature Not Verified
They are referred to the Mediation Centre Digitally signed by ASHA SUNDRIYAL Date: 2023.02.25 13:30:11 IST Reason: attached to the High Court of Karnataka, Kalaburagi Bench.2
The parties will appear before the Mediation Centre on 02.03.2023.
Registry to communicate the order to the Additional Registrar General of the High Court of Karnataka, Kalaburagi Bench.
The report of the Mediator be sent to the Court at the earliest.
List on 28.03.2023.
(ASHA SUNDRIYAL) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS ASTT. REGISTRAR-cum-PS