Patna High Court - Orders
Jagdish Narain Sinha & Ors vs The State Of Bihar & Ors on 1 December, 2009
Author: V.N.Sinha
Bench: V.N.Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.9446 of 2009
JAGDISH NARAIN SINHA & ORS .
Versus
THE STATE OF BIHAR & ORS .
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03. 01.12.2009Counsel for the State has filed supplementary counter affidavit on behalf of respondent no.2, which is taken on record, copy whereof has been served on the counsel for the Gandak Command Area Development Agency, Muzaffarpur today in the Court itself.
Put up on 8.12.2009 maintaining its position.
(V.N.Sinha, J.) Rajesh/