Punjab-Haryana High Court
Jaspreet Singh Chawla vs Gurjeet Singh Kahlon And Others on 10 September, 2018
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
135
C.O.C.P. NO.2758 OF 2018
DATE OF DECISION: SEPTEMBER 10, 2018
Jaspreet Singh Chawla
.....Petitioner
VERSUS
Gurjeet Singh Kahlon and others
....Respondents
CORAM:- HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Ashok Jindal, Advocate,
for the petitioner.
*****
AUGUSTINE GEORGE MASIH, J. (ORAL)
Counsel for the petitioner, after arguing for sometime, prays for withdrawal of the present contempt petition with liberty to the petitioner to avail of his alternative remedy in accordance with law.
Dismissed as withdrawn with liberty aforesaid.
September 10, 2018 ( AUGUSTINE GEORGE MASIH )
khurmi JUDGE
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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