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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in The Tamil Nadu Betting Tax Rules, 1935

(2)[ In respect of intervene betting the Director shall within seven days from the date of each race meeting held at Guindy and within fifteen days from the date of each race-meeting held at Ootacamund, pay the amount of tax due in respect of the race-meetings to the Assistant Commissioner of Commercial Taxes having jurisdiction over the area in which such betting takes place.] [Added by G.O.P. No. 396, C.T. & Revenue, dated 12-12-1992.]