Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Mahant Madhusudan Das vs Murti Satyanarayan Bhagwan & Ors. on 30 September, 2019

1 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE SA No.286/2003 INDORE dt. 30-09-2019 Parties through their counsel. In light of the reply the learned counsel for the appellant prays for time to seek instruction.

Time granted.

List the matter on 22-10-2019.

(S.C. SHARMA) JUDGE Rashmi Digitally signed by Rashmi Prashant Date: 2019.10.04 10:52:51 +05'30'