Madhya Pradesh High Court
Mahant Madhusudan Das vs Murti Satyanarayan Bhagwan & Ors. on 30 September, 2019
1 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE SA No.286/2003 INDORE dt. 30-09-2019 Parties through their counsel. In light of the reply the learned counsel for the appellant prays for time to seek instruction.
Time granted.
List the matter on 22-10-2019.
(S.C. SHARMA) JUDGE Rashmi Digitally signed by Rashmi Prashant Date: 2019.10.04 10:52:51 +05'30'