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Income Tax Appellate Tribunal - Pune

M/S. A One Aniket Realities P.Ltd,, Pune vs Income-Tax Officer, Ward - (1) (1),, ... on 2 August, 2018

                            अिधकरण पुणे  यायपीठ "बी" पुणे म 
                आयकर अपीलीय अिधकरण,
             IN THE INCOME TAX APPELLATE TRIBUNAL
                       PUNE BENCH "B", PUNE

       	ी डी.
          डी क णाकरा राव,ले
                     राव लेखा सद य,
                              सद य एवं 	ी िवकास अव थी,
                                                अव थी  याियक सद य के सम 
BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM

 Sl.        ITA No./CO No.    Name of Appellant        Name of Respondent           Asst.
 No.                                                                                Year
       1    1893/PUN/2012     ITO, Ward-1(2), Nashik   Shri Sampat Namdeo           2009-10
                                                       Ghorpade,
                                                       P.No.10-11, S.No.791/1A,
                                                       Vishwas Bunglow,
                                                       Sadguru Nagar,
                                                       Nashik - 422 009
                                                       PAN : AHOPG2399B
   2-3      863/PUN/2016      ITO, Ward-1(5),          Shri Satyanarayan            2009-10
            & CO              Jalgaon                  Menichand Daga,
            No.30/PUN/2016                             Prop. Of Sudarshan Allied
                                                       Industries, 135,
                                                       Adarsh Nagar,
                                                       Jalgaon
                                                       PAN : AAMPD6601J
       4    617/PUN/2017      ITO, Ward-6(1),Pune      Shastri Constructions Pvt.   2012-13
                                                       Ltd.,
                                                       1404, Shukrawar Peth,
                                                       Near Badami Haud
                                                       Chowk,
                                                       Pune - 411 002
                                                       PAN : AACCS6001Q
   5-6      1103/PUN/2017     ITO, Ward-1(1), Pune     Aone Aniket Infracon Pvt.    2007-08
            & CO                                       Ltd.,
            Nos.38/PUN/2018                            Shop No.7, Laxmi Terrace,
                                                       Hissa No.1/2,
                                                       CTS No.905, Karvenagar,
                                                       Pune-411052
                                                       Maharashtra
                                                       PAN : AAGCA1261Q
   7-8      1104/PUN/2017     ITO, Ward-1(1), Pune     Aone Aniket Realties Pvt.    2007-08
            & CO                                       Ltd.,
            Nos.39/PUN/2018                            Office No.7,
                                                       Vedant Building, 1015,
                                                       Sadashiv Peth,
                                                       Pune - 411 030
                                                       PAN : AAGCA1260R
       9    1143/PUN/2017     ITO, Ward-5, New         Shri Rais Ahmed Amirmiya     2012-13
                              Panvel                   Patel,
                                                       House No.1046, At Owe,
                                                       Kharghar,
                                                       Dist. Raigad - 410210
                                                       PAN : BHEPP4938A
   10       1199/PUN/2017     ITO, Ward-5, New         Shri Arvind Dwarkadas        2011-12
                              Panvel                   Purohit,
                                                       Prop. M/s. Soham
                                                       Enterprises,
                                                       G-19, Sector-12,
                                                       Kharghar, Navi Mumbai,
                                                       Dist. Raigad - 410210
                                                       PAN :AAHPP6890L
   11       1363/PUN/2017     ITO, Ward-2(4),          Shri Rajesh Atmaram          2011-12
                              Aurangabad               Sarkate,
                                                       Flat No.5 & 6,
                                                       Plot No.68, Payal
                                                       Apartment, Vidyanagar,
                                                       Jalna Road,
                                                       Aurangabad
                                                       PAN : AEOPS4108M
                                      2




12-13   1376/PUN/2017    DCIT, Circle-2, Nashik   Shri Rajnish Vasantrao       2014-15
        &                                         Nagarkar,
        CO                                        Plot No.4, Survey
        No.34/PUN/2018                            No.548/2A,
                                                  Manvata Cancer Clinic,
                                                  Mahamarg, Mumbai Agra
                                                  Road, Nashik - 422 002
                                                  PAN : AAKPN9216H
 14     1378/PUN/2017    ITO, Ward-2(3), Nashik   Shri Dinkar Dada Nikam,      2014-15
                                                  At Post Shivdi Ugaon,
                                                  Taluka Niphad,
                                                  Dist. Nashik - 422 303
                                                  PAN : AOAPN9177K
 15     1392/PUN/2017    ITO, Ward-1(3),          Shri Ramesh Ramkrishna       2013-14
                         Jalgaon                  Mahajan,
                                                  H.No.38030, Khalchi Aali,
                                                  Rotewada, Nashirabad,
                                                  Jalgaon - 425 309
                                                  PAN : BRMPM2388H
 16     05/PUN/2018      ITO, Ward-2(3),          Smt. Pratibha Rajendra       2012-13
                         Jalgaon                  Chaudhari,
                                                   Patil Wada, Behind SBI,
                                                  Waki Road, Jamner,
                                                  Dist. Jalgaon
                                                  PAN : AGYPC1217F
17-19   41 to            ACIT, Circle-2, Nashik   Samarth Arcades Pvt. Ltd.,   2008-09
        43/PUN/2018                               Flat No. A-3, Ardar Co-op.   2009-10
                                                  Hsg. Soc., Besides Hotel     2010-11
                                                  Emerald Park,
                                                  Sharanpur Link Road,
                                                  Nashik - 422 002
                                                  PAN : AALCS1450N
 20     44/PUN/2018      ITO, Ward-1, Ratnagiri   Shri Gajanan Shankar         2009-10
                                                  Jadhav,
                                                  Super Bazar, Jawahar
                                                  Chowk, Rajapur,
                                                  Dist. Ratnagiri - 416702
                                                  PAN : AFZPJ8027L
 21     128/PUN/2018     ACIT, Circle-6, Pune     Sinto Engineering India      2012-13
                                                  Pvt. Ltd.,
                                                  Shop No.43-46,
                                                  Vastushree Complex,
                                                  Near Market Yard, Behind
                                                  Hyde Park, Bibvewadi,
                                                  Pune - 411 037
                                                  PAN AAPCS3981E
 22     220/PUN/2018     ACIT, Circle-2,          Image Industries (India)     2007-08
                         Kolhapur                 Pvt. Ltd.,
                                                  (Formerly Known as
                                                  Warana Food Products
                                                  Pvt. Ltd.),
                                                  A/P. Top Sambhapur,
                                                  Tal. Hatkanangale
                                                  Dist. Kolhapur
                                                  PAN : AAACW6880B
 23     251/PUN/2018     ACIT, Circle-6, Pune     Sunoray Solutions Pvt.       2013-14
                                                  Ltd.,
                                                  Plot No.17, Sadanand
                                                  Society, Singam Nagar,
                                                  Bibvewadi, Pune - 37
                                                  PAN : AAZPR9199L
 24     449/PUN/2018     ITO, Ward & TPS,         M/s. Tadeshwar               2013-14
                         Parbhani                 Automobiles,
                                                  H.No.1907, Ward No.17,
                                                  Tadeshwar Nagar,
                                                  Gangakhed Road,
                                              3




                                                             Parbhani
                                                             PAN :AADFT8314R
     25     550/PUN/2018          ITO, Ward-2, Dhule         Pravin Jagannath Patil,   2010-11
                                                             21, Chandrartry Housing
                                                             Society, Gondur Road,
                                                             Deopur,
                                                             Dhule - 424001
                                                             PAN : ACLPP8421B
     26     758/PUN/2018          ITO, Ward-4, Satara        Shri Dattatray Sarjerao   2014-15
                                                             Dhamal,
                                                             AP/ Asawali,
                                                             Taluka Khandala,
                                                             Dist. Satara - 412802
                                                             PAN : AHHPD2620B
     27     909/PUN/2018          ITO, Ward-2(2),            Late Dharma Kautik        2005-06
                                  Jalgaon                    Sandanshiv,
                                                             L/H. Sanjeev Dharma
                                                             Sandanshiv,
                                                             Plot No.10B, Surbhi
                                                             Colony, Amalner,
                                                             Jalgaon - 423401
                                                             Dist. Jalgaon
                                                             PAN : BOPPS3511C



       अपीलाथ  क	 ओर से / Appellant (s) by : Shri Pankaj Garg
       
 यथ  क	 ओर से / Respondent (s) by : Shri Abhay Avchat - Sl.No.1
                                                 Sl.No.3 (withdrawal letter)
                                                 None : Sl.No.2, 4-27



सुनवाई क  तारीख    /                         घोषणा क  तारीख /
Date of Hearing : 02.08.2018                 Date of Pronouncement: 02.08.2018


                                     आदेश     /     ORDER

PER BENCH :

These bunch of appeals by the Revenue are against respective orders of the Commissioner of Income Tax (Appeals) for the assessment year/s mentioned in the title against the name of each of the said 24 assessees. Three assessees have filed Cross Objections in the appeals filed by the Department. The impugned order/s have been passed under different section/s of the Income-tax Act, 1961 (in short 'the Act').
These bunch of appeals filed by the Revenue relating to different assessees were heard together and are being disposed of by this consolidated order for the sake of convenience.
4

2. The CBDT vide Circular No.3/2018, dated 11.07.2018 has revised the monetary limits for filing of appeals by the Department before the Tribunal with retrospective effect. As per the Circular (supra), the monetary limit of tax effect for filing appeals before the Tribunal by the Department has been raised to Rs.20 lakhs.

3. The learned Departmental Representative furnished a table giving the details of tax effect involved in each of the appeals mentioned in title and the tax effect in the captioned appeals is undisputedly below the monetary limit of Rs.20 lakhs. Without going into the merit of the issues raised in the captioned appeals, we find the adjudication on merits becomes an academic exercise as these bunch of appeals are deemed to be withdrawn/not pressed in accordance with the CBDT Circular dated 11.07.2018 (supra).

Before parting, we clarify here that the Revenue shall be at liberty to approach the Tribunal for restoration of appeal/s with the requisite material indicating that the appeals are protected by the exceptions prescribed in para 10 of the Circular (supra).

4. The assessees at Sl.Nos.3, 6 and 8 of the list have filed the Cross Objections arising out of ITA Nos.836/PUN/2016, 1103/PUN/2017 and 1104/PUN/2017 respectively. With reference to the assessee at Sl.No.3, Ld. Authorized Representative, Shri Sunil Ganoo filed a letter dated 02-08-2018 withdrawing the Cross Objection No.30/PUN/2016. Accordingly, the said CO No.30/PUN/2016 is dismissed as 'withdrawn'.

With regard to the Cross Objection Nos. 38 and 39/PUN/2018 at Sl.No.6 and 8 of the list, we find that the same merely supports the respective orders of CIT(A). Since the appeals of the Revenue are dismissed, the corresponding 5 Cross Objections are also dismissed as academic. To sum up, all these Cross Objections stand dismissed.

5. In conclusion, by applying the CBDT Circular dated 11.07.2018 (supra), the captioned appeals of the Revenue numbering 27 (24 +3) are dismissed as withdrawn/not pressed.

6. In the result, all the appeals of the Revenue and Cross Objections by the respective assessees are dismissed.

Order pronounced in open Court on this 02nd day of August, 2018.

               Sd/-                                      Sd/-
(िवकास अव थी /VIKAS AWASTHY)           (डी. क णाकरा राव/D. KARUNAKARA RAO)
 याियक सद य/JUDICIAL MEMBER              लेखा सद य/ACCOUNTANT MEMBER


पुणे / Pune; दनांक / Dated : 02nd August, 2018.

Satish आदेश क ितिलिप अ!ेिषत / Copy of the Order forwarded to :

1. अपीलाथ / The Appellant.
2. यथ / The Respondent.
3. The concerned CIT (A)
4. The concerned Pr. CIT/CIT
5. िवभागीय ितिनिध, आयकर अपीलीय अिधकरण, "B" ब च, पुणे / DR, ITAT, "B" Bench, Pune.
6. गाड फ़ाइल / Guard File.

आदेशानुसार / BY ORDER, // True Copy // व र िनजी सिचव/Senior Private Secretary आयकर अपीलीय अिधकरण, पुणे / ITAT, Pune