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[Cites 0, Cited by 0] [Section 352(1)] [Section 352] [Entire Act]

State of Madhya Pradesh - Subsection

Section 352(1)(a) in The M.P. Municipal Corporation Act, 1956

(a)remove or order the removal of any person who by his presence interferes with or impedes the operation for extinguishing the fire or for saving life or property;