Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 5 in The Haryana Canal and Drainage Rules, 1976

5. Application for water [Sections 17 and 24].

- An application under Section 17 or Section 24 shall be in form I and shall be presented in duplicate and shall be stamped in accordance with law in force relating to court fees.