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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(6)(a) in Uttarakhand Ropeways Act, 2014

(a)the undertaking shall vest in the purchaser free from any debts, mortgages or similar obligations of the promoter or attaching to the undertaking: