Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act] State of Arunachal Pradesh - Subsection Section 12(4)(i) in Indira Gandhi Technological and The Medical Sciences University Act, 2012 (i)perform such other duties as may be assigned, from time to time, by the Executive Committee or the Vice-Chancellor.