Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1) in The Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003

(1)The Government may, by notification, make Rules for carrying out all or any of the purpose of this Act.