Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 152A in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 152A. [Deleted] [Section 152A was deleted by Maharashtra 3 of 2002, Section 8 with effect from 1st February, 2002.]
