Section 53(10) in The Karnataka State Universities Act, 2000
(10)Notwithstanding anything contained in the preceding sub¬sections, the Syndicate shall be competent to invite on the recommendation of the Vice-Chancellor a person of high academic distinction and professional attainments to accept the post of visiting Professor in the University on such terms and conditions as may be mutually agreed upon, which shall not be more than ten such visiting Professors at any given time.
