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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2) in The Pepsu Court of Wards Act, 2008

(2)Every document (including entries in books of account) on which the claimant founds his claim, or on which he relies in support thereof shall be produced before the Deputy Commissioner with the statement of claim.