Section 43 in Kashmir and Jammu Universities Act, 1969
43. Regulations how made.
(1)University Council of a University shall make Regulations in consultation with the Syndicate after receiving drafts from the authorities and bodies of the University :Provided that the University Council shall not consider the draft of any Regulations regarding classification or inclusion of the subjects of study in the various Faculties, otherwise than on the recommendation of the Academic Council.(2)Regulations shall not be made for those matters which under section 40 of this Act may be provided for by the Statutes.Supplementary Provisions
