Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 909 in Bihar Education Code, 1961 909. Subscriptions to students' club. - Subscriptions to an athletic or other students' club should be deposited in the personal ledger account.(R. & O. page 503, para 11; and G. O. no. 164-E. R., dated the 3rd June, 1929.)
