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State of Odisha - Section

Section 5 in The Orissa Finance Service Rules, 1979

5. Recruitment by Competitive Examination to Orissa Finance Service, Class II.

- Direct recruitment to the Orissa Finance Service Class II under Clause (a) of Rule 3 (1) shall be made on the basis of the result of the Combined Competitive Examination conducted by the Commission in accordance with Regulation 3 of the Orissa Administrative Class II (Appointment by Competitive Examination) Regulation, 1978.